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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1)(ii) in Gujarat Surviving Alienations Abolition Act, 1963

(ii)if it be in the actual possession of the jiwaidar or of a person other than an authorised holder or inferior holder, the jiwaidar,