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State of Madhya Pradesh - Section

Section 2 in The M.P. Minorities Commission (Procedure) Regulations, 1996

2. Definitions.

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(a)"Act" means the Madhya Pradesh Rajya Alpsankhyak Ayoga Adhiniyam, 1996.
(b)"Chairman" means the Chairman of the Madhya Pradesh Rajya Alpsankhyak Ayog.
(c)"Member" means a Member of the Madhya Pradesh Rajya Alpsankhyak Ayog.
(d)"Secretary" means the Secretary of the Madhya Pradesh Rajya Alpsankhyak Ayog.
(e)"Commission" means the Madhya Pradesh Rajya Alpsankhyak Ayog.
(f)"Government" means the Government of Madhya Pradesh, Bhopal.