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(Exemption) M/S Ofb Tech Private ... vs Kkspun India Ltd & Ors on 3 May, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

$~S-34

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CONT.CAS(C)        574/2023&      CM      APPL.      22614/2023
      (Exemption)

      M/S OFB TECH PRIVATE LIMITED            ..... Petitioner
                   Through: Mr. Varun Singh (through video-
                            conferencing) Mr. Ytharth
                            Kumar, Mr. Himanshu Yadav, Mr.
                            Akshay Dev, Ms. Alankriti
                            Dwivedi, Ms. Kajal S. Gupta and
                            Ms. Smriti Wadhwa, Advocates.

                        versus

      KKSPUN INDIA LTD & ORS.                ..... Respondents
                   Through: Mr. Jatin Mongia, Mr. Ankit
                              Rajgarhia and Mr. Tarun Mehta,
                              Advocates for R-1.
                              Counsel for R-2 (appearance not
                              given).
                              Mr. Lalit Kumar, Advocate for R-
                              3.
      CORAM:
      HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
      HON'BLE MR. JUSTICE TALWANT SINGH
                   ORDER

% 03.05.2023 Learned counsel appearing on behalf of the respondent No. 2/ IndusInd Bank Ltd., has handed-over a copy of the extension of bank guarantees, before this Court today, after providing an advance copy to learned counsel appearing on behalf of the petitioner. Let the same be taken on the record.

At request of Mr. Varun Singh, learned counsel appearing on behalf of the petitioner, the hearing of the Contempt Case is adjourned.

List on 17.05.2023.

A copy of this order be uploaded on the website of this Court.

SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 03, 2023/rs Click here to check corrigendum, if any CONT.CAS(C) 574/2023 Page 2 of 2