Section 7 in The M.P. Swayatta Sahakarita Madiiyastham Parishad Niyam, 2006
7. Exercise powers of Civil Court.
- The Arbitration Council shall have all the powers of a Civil Court under the Code of Civil Procedure, 1908 (V of 1908) in respect of the following matters, namely :-(a)issue and service of summons;(b)requiring the discovery and production of any document;(c)proof of facts by affidavit; and(d)issuing commission for examination of witnesses.
