Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 14 in Jammu and Kashmir State Board of School Education Act, 1975 14. -15. 2 persons to be nominated by Government one lady and one male officer from among Principals, Headmasters and Headmistresses of teaching institutions in the State.
