Madhya Pradesh High Court
M/S Swagatika Impex Private Limited vs State Of Madhya Pradesh on 19 July, 2024
1 WP-4596-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4596 of 2024 (M/S SWAGATIKA IMPEX PRIVATE LIMITED Vs STATE OF MADHYA PRADESH AND OTHERS ) Dated : 19-07-2024 Shri Shekhar Sharma - Advocate for petitioner.
As prayed by learned counsel for the petitioner, list this case on 22.07.2024.
(RAJ MOHAN SINGH) (DEVNARAYAN MISHRA)
JUDGE JUDGE
Prar
Signature Not Verified
Signed by: PRARTHANA
SURYAVANSHI
Signing time: 7/30/2024
4:55:26 PM