Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(4)(b) in The Gujarat Lokayukta Act, 1986

(b)require the discovery and production of any document; and