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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The transferring clinical establishment shall inform, by telephone or otherwise, the Healthcare Establishment to which the person is being transferred and referred that a patient in an emergent medical condition is being transferred and furnish the details of the person's condition.