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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(vii) in The Orissa Zilla Parishad Act, 1991

(vii)[* * *] [Omitted vide Orissa Act No. 4 of 2001 (O.G.E.No. 994 dated 28.5.2001).]