Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 44 in The Maharashtra Medical Practitioners Act, 1961

44. [ Provision regarding examination. [Deleted.] ] [Sections 42, 43, 44, 45 and 46 of the Act were deleted by Maharashtra 23 of 1982, Section 36.]