Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Pranjal Aneja vs High Court Of Gujarat on 26 April, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.8                                  COURT NO.11                   SECTION X

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                                   Writ Petition(s)(Civil)       No(s).   387/2018

     PRANJAL ANEJA                                                             Petitioner(s)
                                                        VERSUS

     HIGH COURT OF GUJARAT & ORS.                                              Respondent(s)

     (IA No.60650/2018-APPROPRIATE ORDERS/DIRECTIONS )

     Date : 26-04-2018 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                               HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                   Mr. D.K. Devesh, AOR
                                         Mr. S.K. Roshan,Adv.
                                         Mr. U.P. Singh,Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Heard.

Tag to W.P.(C) NO.64 of 2018 and connected matters.

There will be interim order in same terms.

The administrative side/examination committee of the High Court of Gujarat may register the application of the petitioner and he may be permitted to participate in the Direct Recruitment of District Judge Examination – 2018.

This is only a provisional arrangement and mere participation does not confer him with any right to claim any equity. The eligibility for appointment will be decided at the time of final hearing of the matter.

Signature Not Verified

(MAHABIR SINGH) Digitally signed by MAHABIR SINGH (SUMAN JAIN) COURT MASTER Date: 2018.04.26 17:48:06 IST Reason:

BRANCH OFFICER