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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(11)(iii) in Rules for the Administration of Justice and Police in Nagaland

(iii)The Deputy Commissioner or one of his Assistants will hold a quarterly check of all ammunitions held by vendors. The Sub-Inspector, Kohima or Mokokchung will make a surprise check once in a month of all ammunition shops and initial the register in token of having done so.