Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] Union of India - Subsection Section 106(5) in The Border Security Force Rules, 1969 (5)Where the sentence of Court is improperly expressed, the confirming authority may in confirming the sentence vary the form thereof so that it shall be properly expressed.