Supreme Court - Daily Orders
Network Of People Living With Hiv/Aids vs Union Of India on 12 September, 2022
Bench: D.Y. Chandrachud, Hima Kohli
ITEM NO.41 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).686/2022
NETWORK OF PEOPLE LIVING WITH HIV/AIDS & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 12-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Anand Grover, Sr. Adv.
Ms. Astha Sharma, AOR
Ms. Mantika Haryani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 The petitioners have submitted that:
(i) There are shortages in the procurement of ART drugs in the country;
(ii) The tender for 2021-22, which was due in August 2021, was issued in December 2021 and eventually failed; and
(iii) A fresh tender was issued in March 2022.
2 Issue notice, returnable in two weeks.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2022.09.13 3 17:01:56 ISTReason: Liberty to serve the Central Agency dasti, in addition.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR COURT MASTER