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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(1)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)a water-charge based on consumption, subject to a minimum charge, which may be at different rates for water supplied for different purposes, such as domestic, industrial and other purposes;