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State of Andhra Pradesh - Section

Section 40 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

40. Co-ordination to research and extension work -

The Government shall endeavour to secure proper co-ordination between the Department of Fisheries and the University in the conduct of Research and Extension work and may tender necessary advise to the Board in that regard.CHAPTER – VI APPOINTMENT OF THE TEACHERS AND STAFF, ETC.