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State of Rajasthan - Section

Section 13 in Rajasthan Control of Goondas Rules, 1975

13. [Supply of copies] [Inserted by G.S.R. 188 vide Notification No.F. 10(4)/Home/Gr. V/74, dated 4.3.1977(Published in Rajasthan Gazetted, Part 4-C, dated 7.3.1977, page 940).]

— An attested copy of an order made under section 3, Section 4 or Section 5, of the Act shall be supplied to the person against whom it is made.