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[Cites 0, Cited by 1] [Section 98(1)] [Section 98] [Entire Act]

State of Uttarakhand - Subsection

Section 98(1)(m) in Uttarakhand Co-Operative Societies Act, 2003

(m)an order of the Registrar under section 16 (A) direction amalgamation or merger, or under section 16(B) direction division;