Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(v) in The Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974

(v)the name and address of the landlord by whom or on whose behalf the receipt is given.