Calcutta High Court
Sushil Gupta vs Klassic Wheels Pvt Ltd And Ors on 6 January, 2026
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-14
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Intellectual Property Rights Division)
IPDAID/36/2024
SUSHIL GUPTA
VS
KLASSIC WHEELS PVT LTD AND ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 6th January, 2026
Appearance:
Mr. Swatarup Banerjee, Adv.
Mr. Shankharit Chakraborty, Adv.
The Court: An adjournment is sought for on behalf of the appellant on
the personal ground of the Advocate representing them.
The respondent is represented and does not object to the prayer for
adjournment.
In view of the above, let this matter appear in the monthly list of February, 2026.
(RAVI KRISHAN KAPUR, J.) SK.