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State of Punjab - Section

Section 6 in The Punjab Land Improvement Schemes Act, 1963

6. Power to enter upon lands to do certain acts

. - The Soil Conservation Officer or any other person authorised in writing by the District Land Improvement Committee or the Soil Conservation Officer may enter upon any land in a notified area for the purpose of survey and preparation of a scheme and do all acts necessary for such purpose and in particular, may -
(a)dig or bore into the sub-soil; or
(b)take levels and mark boundaries; or
(c)place, erect or fix any peg or mark; or
(d)do all other acts necessary for such purpose.