Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Kerala - Subsection

Section 48(7) in Kerala University of Health Sciences Act, 2010

(7)There shall be an elected Students Union to represent the students of the University in each of the affiliated colleges.