Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Gujarat - Subsection

Section 91(g) in The Gujarat Municipalities Act, 1963

(g)the construction, maintenance, repairs, purchase of any works for the supply of electrical energy or gas;