Delhi High Court - Orders
Kulvinder Singh Gill & Ors vs Basketball Federation Of India & Ors on 23 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~21,22 & 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1915/2023 & CM APPLs. 7291/2023, 10029/2023,
10032/2023, 11305/2023
KULVINDER SINGH GILL & ORS. ..... Petitioners
Through: Mr. Rajiv Nayar and Mr. Dayan
Krishnan, Senior Advocates alongwith Mr. Rishi
Agarwala, Mr. Sharvan Niranjan & Mr. Prabhav
Bahuguna, Advocates
Versus
BASKETBALL FEDERATION OF INDIA & ORS. ..... Respondents
Through: Mr. Darpan KM & Mr. Rajat Janathan
Shaw, Advocates for respondent No. 1
Mr. Anil Soni, CGSC for UOI alongwith Mr.
Prateek Rana, Advocate and Mr. Devvrat Yadav,
G.P.
Mr. Amit Sibbal, Senior Advocate alongwith Mr.
Rajesh Inamdar, Mr.Nizam Pasha, Mr.V.Kachor &
Mr. Devura Sharma, Advocates for respondent No.
3
Ms. Amrita Sharma, Advocate for respondent No.
4
Mr. Anirudh Bakhru, Mr. Ayush Puri, Ms. Umang
Tyagi, Mr. Prateek Kumar Jha & Mr. Kanav
Madnani, Advocates for respondent No.6
Mr. Sanjoy Ghose, Senior Advocate alongwith Mr.
Pratham Mehrotra & Mr. Rohan Mandal,
Advocates for respondent Nos. 11 & 12
+ W.P.(C) 1982/2023 & CM APPLs. 7557/2023, 10031/2023,
11300/2023
AADHAV ARJUNA & ORS. ..... Petitioners
Through: Mr. Rajiv Nayar and Mr. Dayan
Krishnan, Senior Advocates alongwith Mr. Rishi
Agarwala, Mr. Sharvan Niranjan & Mr. Prabhav
Bahuguna, Advocates
Signature Not Verified
Signed By:PRATIMA
Signing Date:27.03.2023
10:52:15
-2-
Versus
BASKETBALL FEDERATION OF INDIA & ORS. ..... Respondents
Through: Mr. Darpan KM & Mr. Rajat Janathan
Shaw, Advocates for respondent No. 1
Mr. Anil Soni, CGSC for UOI alongwith Mr.
Sahaj Garg, G.P.
Mr. Amit Sibbal, Senior Advocate alongwith Mr.
Rajesh Inamdar, Mr.Nizam Pasha, Mr.V.Kachor &
Mr. Devura Sharma, Advocates for respondent No.
3
Mr. Anirudh Bakhru, Mr. Ayush Puri, Ms. Umang
Tyagi, Mr. Prateek Kumar Jha & Mr. Kanav
Madnani, Advocates for respondent No.5
Mr. Sanjoy Ghose, Senior Advocate alongwith Mr.
Pratham Mehrotra & Mr. Rohan Mandal,
Advocates for respondent Nos. 11 & 12
+ W.P.(C) 1731/2023
PONDICHERRY BASKETBALL ASSOCIATION ..... Petitioner
Through:
Versus
UNION OF INDIA, & ORS. ..... Respondents
Through: Mr. Anil Soni, CGSC for UOI alongwith
Mr. Dipesh, G.P.
Mr. Darpan KM & Mr. Rajat Janathan Shaw,
Advocates for respondent No. 2
Mr. Sanjoy Ghose, Senior Advocate alongwith Mr.
Pratham Mehrotra & Mr. Rohan Mandal,
Advocates for respondent Nos. 11 & 12
Signature Not Verified
Signed By:PRATIMA
Signing Date:27.03.2023
10:52:15
-3-
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 23.03.2023 List for further arguments on 24th March, 2023.
PURUSHAINDRA KUMAR KAURAV, J MARCH 23, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:27.03.2023 10:52:15