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Delhi High Court - Orders

Kulvinder Singh Gill & Ors vs Basketball Federation Of India & Ors on 23 March, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~21,22 & 48
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 1915/2023 & CM APPLs. 7291/2023, 10029/2023,
                              10032/2023, 11305/2023
                              KULVINDER SINGH GILL & ORS.                     ..... Petitioners
                                               Through: Mr. Rajiv Nayar and Mr. Dayan
                                               Krishnan, Senior Advocates alongwith Mr. Rishi
                                               Agarwala, Mr. Sharvan Niranjan & Mr. Prabhav
                                               Bahuguna, Advocates

                                           Versus
                              BASKETBALL FEDERATION OF INDIA & ORS. ..... Respondents
                                               Through: Mr. Darpan KM & Mr. Rajat Janathan
                                               Shaw, Advocates for respondent No. 1
                                               Mr. Anil Soni, CGSC for UOI alongwith Mr.
                                               Prateek Rana, Advocate and Mr. Devvrat Yadav,
                                               G.P.
                                               Mr. Amit Sibbal, Senior Advocate alongwith Mr.
                                               Rajesh Inamdar, Mr.Nizam Pasha, Mr.V.Kachor &
                                               Mr. Devura Sharma, Advocates for respondent No.
                                               3
                                               Ms. Amrita Sharma, Advocate for respondent No.
                                               4
                                               Mr. Anirudh Bakhru, Mr. Ayush Puri, Ms. Umang
                                               Tyagi, Mr. Prateek Kumar Jha & Mr. Kanav
                                               Madnani, Advocates for respondent No.6
                                               Mr. Sanjoy Ghose, Senior Advocate alongwith Mr.
                                               Pratham Mehrotra & Mr. Rohan Mandal,
                                               Advocates for respondent Nos. 11 & 12

                          +   W.P.(C) 1982/2023 & CM APPLs. 7557/2023, 10031/2023,
                              11300/2023
                              AADHAV ARJUNA & ORS.                ..... Petitioners
                                               Through: Mr. Rajiv Nayar and Mr. Dayan
                                               Krishnan, Senior Advocates alongwith Mr. Rishi
                                               Agarwala, Mr. Sharvan Niranjan & Mr. Prabhav
                                               Bahuguna, Advocates


Signature Not Verified
Signed By:PRATIMA
Signing Date:27.03.2023
10:52:15
                                                   -2-


                                              Versus

                              BASKETBALL FEDERATION OF INDIA & ORS. ..... Respondents
                                              Through: Mr. Darpan KM & Mr. Rajat Janathan
                                              Shaw, Advocates for respondent No. 1
                                              Mr. Anil Soni, CGSC for UOI alongwith Mr.
                                              Sahaj Garg, G.P.
                                              Mr. Amit Sibbal, Senior Advocate alongwith Mr.
                                              Rajesh Inamdar, Mr.Nizam Pasha, Mr.V.Kachor &
                                              Mr. Devura Sharma, Advocates for respondent No.
                                              3
                                              Mr. Anirudh Bakhru, Mr. Ayush Puri, Ms. Umang
                                              Tyagi, Mr. Prateek Kumar Jha & Mr. Kanav
                                              Madnani, Advocates for respondent No.5
                                              Mr. Sanjoy Ghose, Senior Advocate alongwith Mr.
                                              Pratham Mehrotra & Mr. Rohan Mandal,
                                              Advocates for respondent Nos. 11 & 12

                          +   W.P.(C) 1731/2023
                              PONDICHERRY BASKETBALL ASSOCIATION ..... Petitioner
                                              Through:

                                              Versus

                              UNION OF INDIA, & ORS.                       ..... Respondents
                                              Through: Mr. Anil Soni, CGSC for UOI alongwith
                                              Mr. Dipesh, G.P.
                                              Mr. Darpan KM & Mr. Rajat Janathan Shaw,
                                              Advocates for respondent No. 2
                                              Mr. Sanjoy Ghose, Senior Advocate alongwith Mr.
                                              Pratham Mehrotra & Mr. Rohan Mandal,
                                              Advocates for respondent Nos. 11 & 12


Signature Not Verified
Signed By:PRATIMA
Signing Date:27.03.2023
10:52:15
                                                    -3-


                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                 ORDER

% 23.03.2023 List for further arguments on 24th March, 2023.

PURUSHAINDRA KUMAR KAURAV, J MARCH 23, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:27.03.2023 10:52:15