Delhi High Court - Orders
Khosmendir Singh Gahunia vs M/S Lakshmi Infratel Pvt. Ltd. Through: ... on 28 March, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~8(en block)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2856/2019
KHOSMENDIR SINGH GAHUNIA ..... Petitioner
Through: Petitioner in person
versus
M/S LAKSHMI INFRATEL PVT. LTD. THROUGH: ITS
DIRECTOR ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 28.03.2022 List on 04.08.2022.
JASMEET SINGH, J MARCH 28, 2022/dm Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:31.03.2022 11:08:47