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Delhi High Court - Orders

Khosmendir Singh Gahunia vs M/S Lakshmi Infratel Pvt. Ltd. Through: ... on 28 March, 2022

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~8(en block)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 2856/2019
                                KHOSMENDIR SINGH GAHUNIA                            ..... Petitioner
                                                  Through:       Petitioner in person

                                                  versus

                              M/S LAKSHMI INFRATEL PVT. LTD. THROUGH: ITS
                          DIRECTOR                                 ..... Respondent
                                            Through:

                                CORAM:
                                HON'BLE MR. JUSTICE JASMEET SINGH
                                        ORDER

% 28.03.2022 List on 04.08.2022.

JASMEET SINGH, J MARCH 28, 2022/dm Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:31.03.2022 11:08:47