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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(7)(iii) in West Bengal Co-operative Societies Rules, 2011

(iii)Every nomination paper shall be presented in person or through authorized agent or by registered post to the Chairman of the society or any other officer duly authorized in this behalf by the Board of such society. If the Chairman himself is a candidate, the Board of the society shall authorize some other officer, who is not a candidate, to receive the nomination paper.