Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act] State of Telangana - Subsection Section 6(8)(s) in Telangana Panchayat Raj Act, 2018 (s)Follow up action taken on the decisions of the Gram Sabha and the detailed reasons for not implementing any of the decisions;