Gujarat High Court
Vital Chunilal Shah Alias vs Yuvraj Industries Ltd on 24 July, 2013
Author: S.H.Vora
Bench: S.H.Vora
VITAL CHUNILAL SHAH ALIAS VARUN CHUNILAL SHAHV/SYUVRAJ INDUSTRIES LTD THROUGH CHAIRMAN & MANAGING DI C/AO/186/2011 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD APPEAL FROM ORDER NO. 186 of 2011 With CIVIL APPLICATION NO. 5854 of 2011 =========================================================== VITAL CHUNILAL SHAH ALIAS VARUN CHUNILAL SHAH & 3....Appellant(s) Versus YUVRAJ INDUSTRIES LTD THROUGH CHAIRMAN & MANAGING DI & 3....Respondent(s) ================================================================ Appearance: M/S TRIVEDI & GUPTA, ADVOCATE for the Appellant(s) No. 1 - 4 KEDAR B BINIWALE, ADVOCATE for the Respondent(s) No. 4 MR PR THAKKAR, ADVOCATE for the Respondent(s) No. 3 ================================================================ CORAM: HONOURABLE MR.JUSTICE S.H.VORA Date : 24/07/2013 ORAL ORDER
In view of the note dated 22.07.2013, the Registry is directed to place this matter before the Hon ble the Chief Justice for appropriate order.
S.O. to 01.08.2013.
(S.H.VORA, J.) Hitesh Page 1 of 1