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[Cites 0, Cited by 0] [Section 296] [Entire Act]

Greater Bengaluru City Corporation -

Section 296(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Corporation shall also take appropriate action including theimposition of penalties initiation of disciplinary action against those employeeswho fail to discharge their functions in accordance with the Act or through any