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Jammu & Kashmir High Court - Srinagar Bench

Rukhsana Jabeen vs State Of J&K And Ors on 1 September, 2020

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                       After Notice Cause List
                                                                             Sr. No. 222
                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR


                                                                     OWP No. 1707/2017

           Rukhsana Jabeen                                                     ......Petitioner(s)
                                         Through :- None
                                                     v/s

           State of J&K and ors.                                        ......Respondent(s)
                                          Through :- Mr. Feroze Ahmed Sheikh, Dy. AG

            Coram:             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
            ::: :                                         (Through Virtual Mode from Jammu)
                                                          ORDER

None for the petitioner. Adjourned. List on 04.11.2020.

(Puneet Gupta) Judge Srinagar 01.09.2020 Shammi SHAMMI KUMAR 2020.09.03 13:18 I attest to the accuracy and integrity of this document