Jammu & Kashmir High Court - Srinagar Bench
Rukhsana Jabeen vs State Of J&K And Ors on 1 September, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice Cause List
Sr. No. 222
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 1707/2017
Rukhsana Jabeen ......Petitioner(s)
Through :- None
v/s
State of J&K and ors. ......Respondent(s)
Through :- Mr. Feroze Ahmed Sheikh, Dy. AG
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : (Through Virtual Mode from Jammu)
ORDER
None for the petitioner. Adjourned. List on 04.11.2020.
(Puneet Gupta) Judge Srinagar 01.09.2020 Shammi SHAMMI KUMAR 2020.09.03 13:18 I attest to the accuracy and integrity of this document