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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Tamilnadu - Subsection

Section 301(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)the manner in which the hutting ground should be laid out, with the buildings or huts standing in regular lines and with a free passage, in front of and behind each line, of such width as may be necessary for proper ventilation and for scavenging;