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Kerala High Court

*Abraham Cheriyan vs State Of Kerala

Author: Anu Sivaraman

Bench: Anu Sivaraman

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                     THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

            WEDNESDAY, THE 14TH DAY OF MARCH 2018 / 23RD PHALGUNA, 1939

                               WP(C).No. 18043 of 2017
                                -----------------------

PETITIONER:

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*ABRAHAM CHERIYAN, AGED 57 YEARS, S/O. A. CHERIYAN, OORMAVELIL, HOUSE NO. 11, PARVATHY NAGAR, KOWDIAR, THIRUVANANTHAPURAM-695003.(CORRECTED) BY ADVS.SMT.SREEDEVI KYLASANATH SMT.KAMALAKSHY KYLASANATH SRI.R.MAHESH MENON SRI.ACHUTH KYLAS RESPONDENT(S):
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1. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY, FISHERIES AND PORTS DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.
2. DIRECTOR OF FISHERIES, 4TH FLOOR, VIKAS BHAVAN, THIRUVANANTHAPURAM - 33.
3. MATSYAFED, REPRESENTED BY ITS MANAGING DIRECTOR, KAMALESWARAM, MANACAUD P.O., THIRUVANANTHAPURAM.

R1 & R2 BY SENIOR GOVERNMENT PLEADER SRI.BIMAL K. NATH R3 BY SRI.T.P.PRADEEP, SC THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 14-03-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

mbr/ *The name of the petitioner is corrected as 'Abraham Cherian' instead of b