Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 92 in The Delhi Excise Rules, 2010

92. Entry to warehouse.

- No person shall be allowed to enter into the warehouse except:
(a)licensee;
(b)any director, or partner of the company owning the warehouse licence;
(c)any excise officer;
(d)any person authorised by the licensee;
(e)any employee and such other person as may be authorised in writing by the Excise Commissioner.