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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Karnataka - Subsection

Section 77(3)(a) in Karnataka Panchayat Raj Act, 1993

(a)bathing, washing of clothes and animals or other acts likely to pollute the water of any tank, well, stream or water course set apart for drinking or culinary purpose under sub-section (2), and