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State of Assam - Section
Section 5 in Rules Under Section 12 of the Northern India Ferries Act, 1878
5.
The Executive Engineer shall see that all mars and boats are marked with a free board line. This line shall be of a breadth of not less than two inches and run round the boards from stem to stem at the following distance below the level of the gunwale-| For mars or boats plying on the Brahmaputra | ... 12 inches |
| For mars or boats plying on the Manas, Bhoreli and Dhansiri inthe Assam Valley Districts, Surma, Barak and Kusiara in theChachar District | ... 10 inches |
| For mars and boats plying on other rivers | ... 8 inches |