Section 34(2)(b) in Gold (Control) Act, 1968

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Union of India - Subsection

Section 34(2)(b) in Gold (Control) Act, 1968

(b)expose or offer for sale, delivery, transfer or disposal-

(i)primary gold to any person other than a license dealer or refiner or certified goldsmith,

(ii)any article to any person other than a licensed dealer or refiner: