Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 102 in The Rajasthan Revenue Courts Manual, 1956 102. Commission to examine accounts. - A commission to examine accounts may be issued to any person (including a legal practitioner) who is a competent Accountant.
