Rajasthan High Court - Jodhpur
Rajni Lodha vs Nawal Singh on 26 October, 2018
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc(Pet.) No. 3445/2018
Rajni Lodha
----Petitioner
Versus
Nawal Singh
----Respondent
For Petitioner(s) : Mr.DK Gaur.
For Respondent(s) : Mr.Naresh Singh.
Mr.MS Panwar, PP.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 26/10/2018 List on 1.11.2018, as prayed.
(DR. PUSHPENDRA SINGH BHATI),J S.Phophaliya/-
Powered by TCPDF (www.tcpdf.org)