Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Odisha - Subsection Section 86(b) in The Orissa Port Trust Act, 1962 (b)if any rent referred to in Section 81 in respect of any place on or in which such goods have been stored has not been paid; or
