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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(d) in The Bengal Agricultural Income-Tax Act, 1944

(d)[ any other class of Officers as the State Government may, by notification in the Official Gazette, specify.] [Inserted by West Bengal Finance Act, 2018, (West Bengal Act 2 of 2018), dated 5.3.2018.]