Section 93 in Tamil Nadu District Municipalities Act, 1920
93. to 97A.
[Sections 93 to 97-A under the heading "profession tax" were repealed by the Tamil Nadu Tax on Professions, Trades, Calling and Employments Act, 1992 (Tamil Nadu Act 24 of 1992) with effect from 1st April 1992.]Tax on Carriages and Animals
