Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Nagaland - Subsection Section 17(c) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982 (c)makes, any such statement as aforesaid in any book, account, record, register, return or other documents,
