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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4)(b) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(b)It is covered by a transit permit or such other document indicating the origin of the timber, and for this purpose all timber lying within and adjacent to saw mil premises upto a distance of five meters shall be taken into consideration: