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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(5)(a) in The Karnataka Animal Diseases (Control) Act, 1961

(a)is of opinion that any animal is not infective, the Inspector shall forthwith return it to the person, who, in his opinion, is entitled to its possession: