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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(iii) in Orissa Minor Minerals Concession Rules, 2004

(iii)An affidavit stating the details of area held by the applicant or with any other person(s) having joint interest by way of quarry lease within the State;