Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 77 in Civil Suit Rules (Assam) 77. Entry in Register for pauper suits. - The second register shall be written up as soon as a copy of a decree showing the stamp-fees which are due to Government is received from the Civil Court.
