Kerala High Court
P.A.Jose vs Union Of India on 25 January, 2018
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
THURSDAY, THE 25TH DAY OF JANUARY 2018 / 5TH MAGHA, 1939
WP(C).No. 23487 of 2010
PETITIONER:
P.A.JOSE,
PAYYAPPALLI HOUSE,
THIRUVATHUKAL, KOTTAYAM.
BY ADV.SRI.A.KUMAR
RESPONDENT(S):
1. UNION OF INDIA,
REPRESENTED BY THE SECRETARY,
MINISTRY OF FINANCE, NEW DELHI-1.
2. THE COMMISSIONER OF WEALTH TAX,
KOTTAYAM-1
3. ASST. COMMISSIONER (WEALTH TAX),
CIRCLE-1, KOTTAYAM-2
BY SRI.JOSE JOSEPH, SC,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 25-01-2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
sts
A.MUHAMED MUSTAQUE, J.
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W.P(C)No.23487 of 2010
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Dated this the 25th day of January, 2018
JUDGMENT
When the matter was posted on 24.01.2018, there was no representation for the petitioner. Today also there is no representation for the petitioner.
2. Therefore, the writ petition is dismissed for non- prosecution.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
//True copy//
vgd PA To Judge