Delhi High Court - Orders
Palyam Delhi Prasad vs Union Of India And Ors on 18 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2202/2020
PALYAM DELHI PRASAD ..... Petitioner
Through: Mr. Ashok Kumar Mohapatra,
Advocate
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. T.P. Singh, SCGC for UOI
Mr. Naresh Kaushik, Mr. Anand
Singh, Mr. S. Kaushik and Mr. S.
Dwivedi, Advocates for UPSC
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 18.10.2023
1. The matter could not be taken up on account of a reference to bid farewell to HMJ Siddharth Mridul.
2. List on 18.03.2024.
BY ORDER COURT MASTER OCTOBER 18, 2023/sw This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:08:33