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Himachal Pradesh High Court

Bimla Devi vs . H.R.T.C. And Others. on 21 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bimla Devi vs. H.R.T.C. and others.

CWP No. 556 of 2023.

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21.03.2023. Present: Mr. Kush Sharma, Advocate vice Mr. Surender Sharma, Advocate, for the petitioner.

Mr. Pankaj Chowdhri, Advocate vice Mr. Vikas Rajput, Advocate, for the respondents.

Notice. Mr. Pankaj Chowdhri, Advocate, appears and waives service of notice on behalf of the respondents.

Reply be filed within four weeks. List on 18.04.2023.

CMP No. 1232 of 2023.

The application is disposed of with a direction to the applicant/petitioner to file English translation of vernacular Hindi documents within a period of four weeks.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 21st March, 2023.

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