Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 54 in The West Bengal Panchayat Elections Act, 2003 54. Disqualification for being an election agent. - Any person who is, disqualified under the Act shall not be eligible for appointment as an election agent.
